rajasthan public demands recovery act, 1952
- Act number
- Act 5 of 1952
- Year
- 1952
- Enacted on
- 25-01-1952
- In force from
- 1 January 1952
- Jurisdiction
- Rajasthan State Act
- Subjects
- Public Finance
Read the full text of rajasthan public demands recovery act, 1952 section by section on LawLens.
Official source: India Code