Rajasthan Public Parks Act, 1956

Act number

Act 21 of 1956

Year

1956

Enacted on

01-06-1956

In force from

01-06-1956

Jurisdiction

Rajasthan State Act

Subjects

Housing And Urban Development

Read the full text of Rajasthan Public Parks Act, 1956 section by section on LawLens.

Official source: India Code