rajasthan public premises (eviction of unauthorised occupants) act, 1964
To provide for the eviction of unauthorised occupants from public premises and for certain incidental matters.
- Act number
- Act 2 of 1965
- Year
- 1965
- Enacted on
- 11-01-1965
- In force from
- 19 January 1965
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law, Land And Property
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Official source: India Code