RAJASTHAN PUBLIC SERVICE COMMISSION (REGULATION AND VALIDATION OF PROCEDURE) ACT, 1976
An Act to provide for the regulation of the procedure of the Rajasthan Public Service Commission and Validation of matters connected therewith.
- Act number
- Act 5 of 1976
- Year
- 1976
- Enacted on
- 04-02-1976
- In force from
- 26-01-1950
- Jurisdiction
- Rajasthan State Act
- Subjects
- Public Service, Administrative Law
Read the full text of RAJASTHAN PUBLIC SERVICE COMMISSION (REGULATION AND VALIDATION OF PROCEDURE) ACT, 1976 section by section on LawLens.
Official source: India Code