Rajasthan Refuse (Conversion into Manure) Act, 1951

An Act to provide for the conversion of refuse into manure Whereas it is expedient to provide for the conversion of refuse into manure; It is hereby enacted as follows:-

Act number

Act 6 of 1951

Year

1951

Enacted on

22-02-1951

In force from

22-02-1951

Jurisdiction

Rajasthan State Act

Subjects

Environment Forests And Wildlife

Read the full text of Rajasthan Refuse (Conversion into Manure) Act, 1951 section by section on LawLens.

Official source: India Code