rajasthan regulation of boating act, 1956

An Act to regulate boating in rivers and lakes in the State of Rajasthan. Whereas in the interests of the general public it is expedient to regulate boating in rivers and lakes of Rajasthan, in order to ensure the safety of the passengers and the proper running of boats.

Act number

Act 26 of 1956

Year

1956

Enacted on

10-09-1956

In force from

10 September 1956

Jurisdiction

Rajasthan State Act

Subjects

Shipping And Maritime Law

Read the full text of rajasthan regulation of boating act, 1956 section by section on LawLens.

Official source: India Code