rajasthan rehabilitation of beggars or indigents act, 2012
An Act to provide for the rehabilitation of beggars or indigents and for matters connected therewith and incidental thereto.
- Act number
- Act 36 of 2012
- Year
- 2012
- Enacted on
- 16-11-2012
- In force from
- 16 November 2012
- Jurisdiction
- Rajasthan State Act
- Subjects
- Social Welfare
Read the full text of rajasthan rehabilitation of beggars or indigents act, 2012 section by section on LawLens.
Official source: India Code