Rajasthan Relief of Agricultural Indebtedness Act, 1957
- Act number
- Act 28 of 1957
- Year
- 1957
- Enacted on
- 21-09-1957
- In force from
- 21 September 1957
- Jurisdiction
- Rajasthan State Act
Read the full text of Rajasthan Relief of Agricultural Indebtedness Act, 1957 section by section on LawLens.
Official source: India Code