rajasthan relief undertakings (special provisions) act, 1961
An Act to make special provisions to enable certain industrial undertakings to attain revival and to offer continued employment to their employees, by declaring them as Relief Undertakings, and for other matters connected therewith.
- Act number
- Act 9 of 1961
- Year
- 1961
- Enacted on
- 31-03-1961
- In force from
- 4 April 1961
- Jurisdiction
- Rajasthan State Act
- Subjects
- Labour And Employment, Administrative Law
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Official source: India Code