rajasthan requisition of public service vehicles act, 1987
An Act to provide for requisitioning of public service vehicles for purposes of Maintaining transport services in the State during strike period.
- Act number
- Act 22 of 1987
- Year
- 1987
- Enacted on
- 23-05-1987
- In force from
- 27 May 1987
- Jurisdiction
- Rajasthan State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of rajasthan requisition of public service vehicles act, 1987 section by section on LawLens.
Official source: India Code