rajasthan requisitioning of goods vehicles act, 1969
An Act to provide for requisitioning of goods vehicles for purposes of relief in areas affected with security, famine, flood, earthquake or any natural calamity
- Act number
- Act 18 of 1969
- Year
- 1969
- Enacted on
- 18-09-1969
- In force from
- 26 April 1969
- Jurisdiction
- Rajasthan State Act
- Subjects
- Disaster Management
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Official source: India Code