Rajasthan Right to Hearing Act, 2012
An act to provide the right of hearing to the people within stipulated time limits and to provide for matters connected therewith and incidental thereto.
- Act number
- Act 22 of 2012
- Year
- 2012
- Enacted on
- 22-05-2012
- In force from
- 01-08-2012
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law
Read the full text of Rajasthan Right to Hearing Act, 2012 section by section on LawLens.
Official source: India Code