Rajasthan River Basin and Water Resources Planning Act, 2015

[Received the assent of the Governor on the 24th day of April, 2015] An Act for the establishment of State Water Resources Advisory Council and Rajasthan River Basin and Water Resources Planning Authority to adopt an Integrated Water Resources Management approach for management and development of river basins and sub-basins on sustainable basis by planning of all watershed, irrigation and drinking water projects covering the basins, sub- basins, aquifers and watersheds to develop state level water resources plans to ensure optimal and efficient utilization of ground and surface water including inter basin water transfer, interlinking of rivers from surplus to deficit basins, sub-basins and to amend the Rajasthan Water Resources Regulatory Act, 2012 . Be it enacted by the Rajasthan State Legislature in the Sixty-sixth Year of the Republic of India, as follows: -

Act number

Act 15 of 2015

Year

2015

Enacted on

24-04-2015

In force from

24 April 2015

Jurisdiction

Rajasthan State Act

Subjects

Environment Forests And Wildlife

Read the full text of Rajasthan River Basin and Water Resources Planning Act, 2015 section by section on LawLens.

Official source: India Code