RAJASTHAN SCHEDULED CASTES, SCHEDULED TRIBES, BACKWARD CLASSESS, SPECIAL BACKWARD CLASSES AND ECONOMICALLY BACKWARD CLASSES (RESERVATION OF SEATS IN EDUCATIONL INSTITUTIONS IN THE STATE AND OF APPOINTMENTS AND POSTS IN SERVICES UNDER THE STATE) ACT, 2008
An Act to provide for the reservation of seats in educational institutions in the State and of appointments and posts in the services under the State in favour of the Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and economically Backward classes and for matters connected therewith or incidental thereto.
- Act number
- Act 12 of 2009
- Year
- 2009
- Enacted on
- 30-07-2009
- In force from
- 25-08-2009
- Jurisdiction
- Rajasthan State Act
- Subjects
- Social Welfare, Tribal And Minority Affairs, Education, Public Service
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Official source: India Code