rajasthan scheduled debtors (liquidation of indebtedness) act, 1976
[Received the assent of the President on the 5th day of April, 1976] An Act to provide for the liquidation of indebtedness of marginal farmers, agricultural labourers and rural artisans in Rajasthan. Be it enacted by the Rajasthan State Legislature in the Twenty-seventh Year of the REpublic of India as follows:-
- Act number
- Act 23 of 1976
- Year
- 1976
- Enacted on
- 05-04-1976
- In force from
- 13 April 1976
- Jurisdiction
- Rajasthan State Act
- Subjects
- Bankruptcy And Insolvency, Social Welfare
Read the full text of rajasthan scheduled debtors (liquidation of indebtedness) act, 1976 section by section on LawLens.
Official source: India Code