rajasthan shops and commercial establishments act, 1958

[Received the assent of the President on the 24th day of July, 1958] An Act to consolidate and amend the law relating to the regulation of conditions of work and employment in shops and commercial establishments. Whereas it is expedient to consolidate and amend the law relating to the regulation of conditions of work and employment in shops and commercial establishments in the State of Rajasthan.

Act number

Act 31 of 1958

Year

1958

Enacted on

04-08-1958

In force from

15 May 1959

Jurisdiction

Rajasthan State Act

Subjects

Labour And Employment

Read the full text of rajasthan shops and commercial establishments act, 1958 section by section on LawLens.

Official source: India Code