rajasthan special economic zones act, 2015

An Act to provide for the establishment, maintenance, management and administration of Special Economic Zones in the State to promote and assist the rapid and orderly establishment, growth and development of enterprises and to attract investment in such Special Economic Zones; and to provide for the matters connected therewith or incidental thereto.

Act number

Act 1 of 2016

Year

2016

Enacted on

31-12-2015

In force from

11 January 2016

Jurisdiction

Rajasthan State Act

Subjects

Land And Property, Taxation, Labour And Employment

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Official source: India Code