rajasthan special investment regions act, 2016

[Received the assent of the Governor on the 25th day of April, 2016] An Act to provide for establishment, planning, development, operation, maintenance, management and regulation of Special Investment Regions in the State and to provide for matters connected therewith or incidental thereto. Be it enacted by the Rajasthan State Legislature in the Sixty-seventh Year of the Republic of India, as follows: -

Act number

Act 13 of 2016

Year

2016

Enacted on

25-04-2016

In force from

26 April 2016

Jurisdiction

Rajasthan State Act

Subjects

Housing And Urban Development, Land And Property

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Official source: India Code