rajasthan state bus terminal development authority act, 2015
An Act to provide for the creation, development and operation of facilities at the notified bus terminals and for the constitution of the Rajasthan Slate Bus Terminal Development Authority and for the matters connected therewith or incidental thereto.
- Act number
- Act 19 of 2015
- Year
- 2015
- Enacted on
- 01-07-2015
- In force from
- 27 April 2015
- Jurisdiction
- Rajasthan State Act
- Subjects
- Transport And Motor Vehicles, Public Finance
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Official source: India Code