RAJASTHAN STATE COMMISSION FOR BACKWARD CLASSES ACT, 2017
An Act to constitute the Rajasthan State Commission for Backward Classes other than the Scheduled Castes and the Scheduled Tribes and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 4 of 2017
- Year
- 2017
- Enacted on
- 28-03-2017
- In force from
- 28-03-2017
- Jurisdiction
- Rajasthan State Act
- Subjects
- Social Welfare
Read the full text of RAJASTHAN STATE COMMISSION FOR BACKWARD CLASSES ACT, 2017 section by section on LawLens.
Official source: India Code