rajasthan state commission for women act, 1999

An act to constitute a State Commission for Women and to provide for matters connected therewith or incidental thereto. Be it enacted by the State Legislature in the Fiftieth Year of the Republic of India as follows: -

Act number

Act 4 of 1999

Year

1999

Enacted on

28-04-1999

In force from

28 April 1999

Jurisdiction

Rajasthan State Act

Subjects

Women And Children

Read the full text of rajasthan state commission for women act, 1999 section by section on LawLens.

Official source: India Code