RAJASTHAN STATE SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT FUND (PLANNING, ALLOCATION AND UTILIZATION OF FINANCIAL RESOURCES) ACT, 2022

Act number

Act 8 of 2022

Year

2022

Enacted on

05-04-2022

Jurisdiction

Rajasthan State Act

Subjects

Social Welfare, Tribal And Minority Affairs

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Official source: India Code