RAJASTHAN STATUTORY RULES AND ORDERS (EXTENSION) ACT, 1957

An Act to provide for the extension to the Abu, Ajmer and Sunel areas of the new State of Rajasthan the rules, regulations, notifications, bye - laws and orders made by a competent authority of the pre-organisation State of Rajasthan Laws so far extended to the whole of the new State. Be it enacted by the Rajasthan State Legislature in the Eighth Year of Republic of India as follows:-

Act number

Act 40 of 1957

Year

1957

Enacted on

03-12-1957

In force from

1 January 1957

Jurisdiction

Rajasthan State Act

Subjects

Administrative Law

Read the full text of RAJASTHAN STATUTORY RULES AND ORDERS (EXTENSION) ACT, 1957 section by section on LawLens.

Official source: India Code