rajasthan superimposed stamps validating act, 1962

An Act to validate the use of certain superimposed in the State of Rajasthan. Be it enacted by the Rajasthan State Legislature in the Thirteenth Year of the Republic of India as follows:-

Act number

Act 15 of 1962

Year

1962

Enacted on

04-06-1962

In force from

1 January 1962

Jurisdiction

Rajasthan State Act

Subjects

Taxation

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Official source: India Code