rajasthan tax on professions, trades, callings and employments act, 2000
An Act to provide for the levy and collection of tax of Professions, Trades, Callings and Employments in the State of Rajasthan. Be it enacted by the Rajasthan State Legislature in the Fifty-first Year of the Republic of India as follows:-
- Act number
- Act 12 of 2000
- Year
- 2000
- Enacted on
- 09-05-2000
- In force from
- 15 January 2004
- Jurisdiction
- Rajasthan State Act
- Subjects
- Taxation
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Official source: India Code