rajasthan taxation tribunal (repeal) act, 1999

S. No. Name of Enactment Act No. & Year 1 2 3 1. The Rajasthan Electricity (Duty) Act, 1961 12 of 1961 2. The Rajasthan Entertainment and Advertisement Tax Act, 1957 24 of 1957 3. The Rajasthan Excise Act, 1950 02 of 1950 4. The Rajasthan Lands and Buildings Tax Act, 1964 18 of 1964 5. The Rajasthan Land Tax Act, 1985 06 of 1985 6. The Rajasthan Motor Vehicles Taxation Act, 1951 11 of 1951 7. The Rajasthan Provisional Collection of Taxes Act, 1958 23 of 1958 8. The Rajasthan Sales Tax Act, 1954 29 of 1954 9. The Rajasthan Tax on Entry of Motor Vehicles into Local AreaAct, 1988 14 of 1988 10. The Rajasthan Motor Transport Vehicles Toll Act, 1991 12 of 1991 11. The Rajasthan Taxes on Luxuries (Tobacco and its Products)Act, 1991 11 of 1994 12. The Rajasthan Sales Tax Act, 1994 22 of 1995 13. The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses)Act, 1990 09 of 1996

Act number
Act 5 of 1999
Year
1999
Enacted on
27-02-1999
In force from
27 February 1999
Jurisdiction
Rajasthan State Act
Subjects
Taxation

Read the full text of rajasthan taxation tribunal (repeal) act, 1999 section by section on LawLens.

Official source: India Code