Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

[Received the assent of the Governor on the 11th day of April 1974] An Act to make provision for regulating in the public interest the trade of Tendu Leaves by creation of State monopoly in such trade. Be it enacted by the Rajasthan State Legislature in the Twenty-fifth Year of the Republic of India as follows:-

Act number
Act 5 of 1974
Year
1974
Enacted on
11-04-1974
In force from
11 April 1974
Jurisdiction
Rajasthan State Act
Subjects
Environment Forests And Wildlife

Read the full text of Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974 section by section on LawLens.

Official source: India Code