RAJASTHAN TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2010

THE RAJASTHAN TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2010 (Act No. 9 of 2010) An Act to provide for acceleration of growth of tourism trade and industry in the State and to provide for, at various tourist destinations, facilities to the tourists visiting the State and to provide for certain measures to make their travel hassle free as also to regulate conduct of persons confronting them or dealing with them and for boosting tourism traffic at heritage sites and also to provide for matters connected therewith and incidental thereto.

Act number
Act 9 of 2010
Year
2010
Enacted on
28-04-2010
In force from
29 April 2010
Jurisdiction
Rajasthan State Act
Subjects
Administrative Law

Read the full text of RAJASTHAN TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2010 section by section on LawLens.

Official source: India Code