rajasthan university of health sciences act, 2005

An Act to establish and incorporate the Rajasthan University of Health Sciences, at Jaipur in the State of Rajasthan. Be it enacted by the Rajasthan State Legislature in the Fifty-sixth Year of the Republic of India, as follows:-

Act number

Act 1 of 2005

Year

2005

Enacted on

25-02-2005

In force from

26 February 2005

Jurisdiction

Rajasthan State Act

Subjects

Education

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Official source: India Code