rajasthan university of veterinary and animal sciences act, 2010
An Act to establish and incorporate a university for the purposes of development of veterinary and animal sciences in the State of Rajasthan by ensuring proper and systematic instruction, training, research and extension in modern systems of veterinary and animal sciences and its allied sciences at its constituent as well as affiliated colleges, institutions or units and for the matters connected therewith or incidental thereto.
- Act number
- Act 13 of 2010
- Year
- 2010
- Enacted on
- 28-04-2010
- In force from
- 29 April 2010
- Jurisdiction
- Rajasthan State Act
- Subjects
- Education, Animal Welfare
Read the full text of rajasthan university of veterinary and animal sciences act, 2010 section by section on LawLens.
Official source: India Code