rajasthan urban improvement (amendment and validation) act, 1973

Notification No. F. 7(31) Vidhi/72, dated 28-3-1973, Published in Rajasthan Gazette, Extra ordinary, Part IV-A, dated 28-3-1973, page 211. - The following Act of the Rajasthan State Legislature received the assent of the President on the 27th day of March, 1973 and is published for general information. An Act further to amend the Rajasthan Urban Improvement Act, 1959 and to validate certain acquisition made. Be it enacted by the Rajasthan State Legislature in the Twenty fourth year of the Republic of India, as follows:-

Act number

Act 10 of 1973

Year

1973

Enacted on

02-12-1972

In force from

28 March 1973

Jurisdiction

Rajasthan State Act

Subjects

Housing And Urban Development

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Official source: India Code