rajasthan urban improvement (amendment and validation) act, 1990

Notification No. F. 2(25) Vidhai/2/90, dated 6-4-1995, Published in Rajasthan Gazette, Extra ordinary, Part 4 (Ka), dated 6-4-1995, page 7. - The following Act of the Rajasthan State Legislature received the assent of the President on the 24th day of March, 1995 and is hereby published for general information:- An Act further to amend the Rajasthan Urban Improvement Act, 1959. Be it enacted by the Rajasthan State Legislature in the Forty-first Year of the Republic of India as follows:-

Act number

Act 5 of 1995

Year

1995

Enacted on

06-04-1995

In force from

6 April 1995

Jurisdiction

Rajasthan State Act

Subjects

Housing And Urban Development

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Official source: India Code