Rajasthan Water Resources Regulatory Act, 2012
An Act to provide for the establishment of the Rajasthan Water Resources Regulatory Authority to regulate water resources within the State of Rajasthan, facilitate and ensure judicious, equitable and sustainable management, allocation and utilization of water resources, fix the rates for use of water for drinking, agriculture, industrial, and other purposes, and matters connected therewith or incidental thereto. Be it enacted by the Rajasthan State Legislature in the Sixty-third Year of the Republic of India, as follows:- Chapter-I Preliminary
- Act number
- Act 38 of 2013
- Year
- 2013
- Enacted on
- 25-09-2013
- In force from
- 25 September 2013
- Jurisdiction
- Rajasthan State Act
- Subjects
- Environment Forests And Wildlife, Administrative Law
Read the full text of Rajasthan Water Resources Regulatory Act, 2012 section by section on LawLens.
Official source: India Code