riico industrial areas (prevention of unauthorised development and encroachment) act, 1999

An Act to vest powers in the Rajasthan State Industrial Development and Investment corporation Limited for eviction of trespassers and to provide for demolition of unauthorised development in industrial areas and for matters connected therewith. Be it enacted by the Rajasthan State Legislature in the Fifty-second Year of the Republic of India, as follows: - Chapter - I Preliminary

Act number

Act 9 of 2002

Year

2002

Enacted on

06-08-2002

In force from

1 January 2002

Jurisdiction

Rajasthan State Act

Subjects

Land And Property, Administrative Law, Criminal Law

Read the full text of riico industrial areas (prevention of unauthorised development and encroachment) act, 1999 section by section on LawLens.

Official source: India Code