DENZONG AGRICULTURAL CO-OPERATIVE LIMITED (ACQUISITION OF CERTAIN SHARES AND MISCELLANEOUS PROVISIONS) ACT,1991

THE DENZONG AGRICULTURAL CO-OPERATIVE LIMITED (ACQUISITION OF CERTAIN SHARES AND MISCELLANEOUS PROVISIONS) ACT,1991 ACT NO 6 OF 1991

Act number

Act 6 of 1991

Year

1991

Enacted on

17-09-1991

In force from

17 September 1991

Jurisdiction

Sikkim State Act

Subjects

Cooperatives And Societies

Read the full text of DENZONG AGRICULTURAL CO-OPERATIVE LIMITED (ACQUISITION OF CERTAIN SHARES AND MISCELLANEOUS PROVISIONS) ACT,1991 section by section on LawLens.

Official source: India Code