Sikkim Agriculture Land Ceiling and Reforms Act 1977

The Sikkim Agriculture Land Ceiling and Reforms Act 1977 ACT NO 14 OF 1978

Act number
Act 14 of 1978
Year
1978
Enacted on
02-06-1978
In force from
17 May 1917
Jurisdiction
Sikkim State Act
Subjects
Agriculture, Land And Property, Tribal And Minority Affairs, Religious And Charitable Institutions

Read the full text of Sikkim Agriculture Land Ceiling and Reforms Act 1977 section by section on LawLens.

Official source: India Code