Sikkim Civil Courts Act 1978
The Sikkim Civil Courts Act 1978
- Act number
- Act 9 of 1978
- Year
- 1978
- Enacted on
- 03-04-1978
- In force from
- 31 March 1978
- Jurisdiction
- Sikkim State Act
- Subjects
- Civil Law And Procedure, Judiciary And Legal Profession
Read the full text of Sikkim Civil Courts Act 1978 section by section on LawLens.
Official source: India Code