SIKKIM (COLLECTION OF TAXES AND PREVENTION OF EVASION OF PAYMENT OF TAXES) ACT,1987
THE SIKKIM (COLLECTION OF TAXES AND PREVENTION OF EVASION OF PAYMENT OF TAXES) ACT,1987 ACT NO 7 OF 1987
- Act number
- Act 7 of 1987
- Year
- 1987
- Enacted on
- 14-08-1987
- In force from
- 13 August 1987
- Jurisdiction
- Sikkim State Act
- Subjects
- Taxation, Criminal Law
Read the full text of SIKKIM (COLLECTION OF TAXES AND PREVENTION OF EVASION OF PAYMENT OF TAXES) ACT,1987 section by section on LawLens.
Official source: India Code