SIKKIM COURT FEES (EXEMPTION AND MISCELLANEOUS PROVISION) ACT,1983
THE SIKKIM COURT FEES (EXEMPTION AND MISCELLANEOUS PROVISION) ACT,1983 ACT NO 7 OF 1983
- Act number
- Act 7 of 1983
- Year
- 1983
- Enacted on
- 06-04-1983
- In force from
- 4 April 1983
- Jurisdiction
- Sikkim State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of SIKKIM COURT FEES (EXEMPTION AND MISCELLANEOUS PROVISION) ACT,1983 section by section on LawLens.
Official source: India Code