Sikkim Ecology Fund And Environment Cess Act,2005
The Sikkim Ecology Fund And Environment Cess Act,2005 (Act 1 of 2005)
- Act number
- Act 1 of 2005
- Year
- 2005
- Enacted on
- 28-04-2005
- In force from
- 9 March 2005
- Jurisdiction
- Sikkim State Act
- Subjects
- Environment Forests And Wildlife, Taxation
Read the full text of Sikkim Ecology Fund And Environment Cess Act,2005 section by section on LawLens.
Official source: India Code