SIKKIM ELECTRONIC ENTERTAINMENT GAMES (CONTROL AND TAX) ACT,2002
THE SIKKIM ELECTRONIC ENTERTAINMENT GAMES (CONTROL AND TAX) ACT,2002 (ACT 4 OF 2002)
- Act number
- Act 4 of 2002
- Year
- 2002
- Enacted on
- 23-04-2002
- In force from
- 30 March 2002
- Jurisdiction
- Sikkim State Act
- Subjects
- Taxation
Read the full text of SIKKIM ELECTRONIC ENTERTAINMENT GAMES (CONTROL AND TAX) ACT,2002 section by section on LawLens.
Official source: India Code