Sikkim Housing And Development Board Act, 1979
The Sikkim Housing And Development Board Act, 1979 ACT NO 20 OF 1979
- Act number
- Act 20 of 1979
- Year
- 1979
- Enacted on
- 13-02-1979
- In force from
- 23 June 1985
- Jurisdiction
- Sikkim State Act
- Subjects
- Housing And Urban Development
Read the full text of Sikkim Housing And Development Board Act, 1979 section by section on LawLens.
Official source: India Code