Sikkim Interpretation And General Clauses Act 1977
Sikkim Interpretation And General Clauses Act ,1977
- Act number
- Act 6 of 1977
- Year
- 1977
- Enacted on
- 25-10-1977
- In force from
- 17 October 1977
- Jurisdiction
- Sikkim State Act
- Subjects
- Administrative Law
Read the full text of Sikkim Interpretation And General Clauses Act 1977 section by section on LawLens.
Official source: India Code