Sikkim Prevention of Cow Slaughter Act, 2017
The Sikkim Prevention of Cow Slaughter Act, 2017 Act No 17 of 2017
- Act number
- Act 17 of 2017
- Year
- 2017
- Enacted on
- 21-09-2017
- In force from
- 1 January 2017
- Jurisdiction
- Sikkim State Act
- Subjects
- Animal Welfare
Read the full text of Sikkim Prevention of Cow Slaughter Act, 2017 section by section on LawLens.
Official source: India Code