SIKKIM PRISIONS ACT,2007

THE SIKKIM PRISIONS ACT,2007 ACT NO 16 OF 2007

Act number
Act 16 of 2007
Year
2007
Enacted on
16-10-2007
In force from
27 January 2017
Jurisdiction
Sikkim State Act
Subjects
Criminal Law

Read the full text of SIKKIM PRISIONS ACT,2007 section by section on LawLens.

Official source: India Code