SIKKIM PROHIBITION OF BEGGARY ACT,2004
THE SIKKIM PROHIBITION OF BEGGARY ACT,2004(ACT OF 4 OF 2004)
- Act number
- Act 4 of 2004
- Year
- 2004
- Enacted on
- 26-10-2004
- In force from
- 4 October 2004
- Jurisdiction
- Sikkim State Act
- Subjects
- Social Welfare, Criminal Law
Read the full text of SIKKIM PROHIBITION OF BEGGARY ACT,2004 section by section on LawLens.
Official source: India Code