SIKKIM PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS ) ACT,2009
THE SIKKIM PROTECTION OF INTERESTS OF DEPOSITORS(IN FINANCIAL ESTABLISHMENT ) ACT,2009 ACT NO 12 OF 2009
- Act number
- Act 12 of 2009
- Year
- 2009
- Enacted on
- 24-02-2010
- In force from
- 22 January 2010
- Jurisdiction
- Sikkim State Act
- Subjects
- Banking And Finance
Read the full text of SIKKIM PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS ) ACT,2009 section by section on LawLens.
Official source: India Code