SIKKIM PUBLIC DEMANDS RECOVERY ACT,2006
THE SIKKIM PUBLIC DEMANDS RECOVERY ACT,2006 ACT NO 14 OF 2006
- Act number
- Act 14 of 2006
- Year
- 2006
- Enacted on
- 14-06-2006
- In force from
- 1 January 2006
- Jurisdiction
- Sikkim State Act
- Subjects
- Public Finance
Read the full text of SIKKIM PUBLIC DEMANDS RECOVERY ACT,2006 section by section on LawLens.
Official source: India Code