SIKKIM SEWERAGE AND SEWAGE DISPOSAL ACT,1987
SIKKIM SEWERAGE AND SEWAGE DISPOSAL ACT,1987 ACT NO 2 OF 1987
- Act number
- Act 2 of 1987
- Year
- 1987
- Enacted on
- 25-03-1987
- In force from
- 18 March 1987
- Jurisdiction
- Sikkim State Act
- Subjects
- Housing And Urban Development, Health And Medicine, Taxation
Read the full text of SIKKIM SEWERAGE AND SEWAGE DISPOSAL ACT,1987 section by section on LawLens.
Official source: India Code