SIKKIM STATE AUTHORITY FOR PLANNING AND DEVELOPMENT ACT,2007
THE SIKKIM STATE AUTHORITY FOR PLANNING AND DEVELOPMENT ACT,2007 ACT NO 3 OF 2007
- Year
- 2007
- Enacted on
- 26-04-2007
- In force from
- 1 January 2007
- Jurisdiction
- Sikkim State Act
- Subjects
- Housing And Urban Development
Read the full text of SIKKIM STATE AUTHORITY FOR PLANNING AND DEVELOPMENT ACT,2007 section by section on LawLens.
Official source: India Code